Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(91) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(91)"permission or permit" means a valid permission or authorization in writing by the competent Authority to carryout development or a work regulated by these rules;