Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(b) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010 (b)All teachers working in the school and members of the SMC should be present at the annual general body meeting of parents/guardians.
