Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(c) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(c)cause or suffer to percolate or drain into or upon any water works utility anything whereby the water therein may in any way be fouled or polluted, or its quality or flow altered.