Section 19(2)(c) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(c) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(c)presented to the Principal Secretary, [Waqf] [Substituted by Notification No. G.S.R. 123, dated 7.12.2015 (w.e.f. 16.1.1999).] Department within a period of fifteen days from the date of the order appealed from or sent by registered post so as to reach him within that period:

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State of Rajasthan - Subsection

Section 19(2)(c) in The Rajasthan Waqf Board (Election of Members) Rules, 1999