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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(a) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(a)Educational Qualification - Candidates seeking admission should have passed the three-year Bachelor degree examination in any faculty or any examination recognized as equivalent thereto by the Universities in Andhra Pradesh. However, the candidates who appeared or appearing for the final year degree examination, the results of which are likely to be declared before the commencement of counselling for admissions into the course are also eligible to apply for the Test. But such candidates should produce the pass certificate and marks list at the time of counselling for admission.