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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(5) in Haryana Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel) Scheme Rules, 1998

(5)Notwithstanding the provisional nature of transfer or personnel to Genco or Transco, the personnel shall discharge the duties and functions as may be assigned to them from time to time by Genco or Transco, as the case may be, and Genco or Transco shall have the power to exercise all administrative and disciplinary control over such of the personnel assigned or transferred to it: