Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 304] [Entire Act] State of West Bengal - Subsection Section 304(2) in The West Bengal Motor Vehicles Rules, 1989 (2)In this rule "Traffic Control Signal" means traffic control signal as illustrated in the Schedule to the Central Motor Vehicle Rules, 1989.
