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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(1)(a) in Kerala District Administration Act, 1979

(a)divide the district into as many divisions as there are seats and fix the boundaries of such divisions in such manner that no Panchayat area of ward of a municipality or the division of a city is split into two or more parts: