Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(25) in Tamil Nadu Combined Development and Building Rules, 2019

(25)"Covered Area" means ground area covered by the building above the plinth level and includes parts of the building projecting out in other store, including basement floor levels;