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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(1)(i) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(i)laying down the procedure for their meetings and the number of members required to form the quorum;