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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(5) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(5)The Syndicate shall report to the Government theaction, if any which is proposedto be taken, or has been takenupon the result ofany inspection or inquiry undersub-section(1)