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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(1) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

(1)This Ordinance may be called The Saurashtra Gharkhed, Tenancy Settlement and Agricultural Lands Ordinance, 1949.