Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Punjab - Subsection Section 36(2) in Punjab Transparency in Public Procurement Act, 2019 (2)A procuring entity may view, compare and directly purchase online, the goods and services offered by various suppliers on GeM under such conditions, as may be prescribed.
