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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Greater Bengaluru City Corporation -

Section 92(5) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(5)All minutes of the proceedings of the meeting shall be recorded by thenodal officer and a copy of the same shall be forwarded by him to the WardCommittee.