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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

(2)Following information shall be included in the Site Responsibility Schedule, namely,-
(a)Schedule of electrical apparatus services and supplies;
(b)Schedule of telecommunications and measurement apparatus; and
(c)Safety rules applicable to each plant and apparatus."