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[Cites 0, Cited by 0] [Section 339] [Entire Act]

State of Madhya Pradesh - Subsection

Section 339(3) in M.P. Civil Court Rules, 1961

(3)As covers are received the record-keeper shall note the date of receipt of each sealed cover in a list which should be kept in the aforesaid box The list should be preserved for three years from the date of disposal of the document last pending on it.