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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Himachal Pradesh - Subsection

Section 38(1)(iii) in The Himachal Pradesh Police Act, 2007

(iii)not exercise his discretion to refrain from using appropriate force to maintain the public peace, on extraneous considerations or in pursuance to orders or suggestions from a person other than his official superior; and