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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(i) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008

(i)assist the Chairman in conducting examinations and interviews of candidates as and when necessary. He will sit in the interviews held by the Board as a Member Expert or Chairman.