Section 72 in The Orissa Co-operative Societies Rules, 1965
72. Verification of Pleadings.
(a)Every pleading shall be verified at the foot by the party or by one of the parties pleading or some other person proved to the satisfaction of Registrar or other officers hearing the dispute to be acquainted with the fact of case.(b)The verification shall be signed by the person making it and shall state the date on which and the place at which it was signed.
