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Union of India - Section

Section 64 in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

64. Procedure on reports of infringement.

- Whenever any report is made to the District Authority by the Chief Controller or Controller of an infringement of the Act or of these rules, the District Authority shall take immediate action and shall inform the Chief Controller or the Controller, as the case may be, of the action taken by him on such report.