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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(i) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(i)Part-time Professor, Associate Professor, Reader, Lecturer Demonstrator, Tutor, Master of Method or Director of Physical Education, if any, in any conducted, constituent or affiliated College or Recognised Institution in the University, provided he imparts instruction for at least 4 hours per week;