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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(3) in The Maharaja Sayajirao University of Baroda Act, 1949

(3)The [* * *] [The words 'annual accounts and the' were deleted, by Bombay 52 of 1950, Section 36 (b).] financial statement shall be considered by the Senate at a meeting of the Senate held before the end of the year and the Senate may pass resolutions with reference thereto and communicate the same to the Syndicate which shall take them into consideration and finally adopt the [* * *] [The words 'accounts and' were deleted, by Bombay 52 of 1950, Section 36 (b).] financial estimates.