Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 334] [Entire Act] State of Bihar - Subsection Section 334(j) in Bihar Board's Miscellaneous Rules, 1958 (j)The amount of security of the nazirs may, if necessary, be increased by District Officers on the principles laid down in Chapter X.