Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(3) in Statutes of the Homoeopathy University, Jaipur, 2011

(3)Teachers would be required to perform, in an honorary capacity, duties in relation to the University student activities, in addition to those that they are required to perform as teachers in their respective disciplines.