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[Cites 0, Cited by 0] [Section 9D(13)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(13)(b) in Tamil Nadu Town and Country Planning Act, 1971

(b)in sub-section (1), for the expression "a regional plan, a master plan or a new town development plan", the expression "a master plan, a new town development plan or a detailed development plan" shall be substituted;