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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Himachal Pradesh - Subsection

Section 75(1) in The Himachal Pradesh Police Act, 2007

(1)If the security of the State is threatened in an area by insurgency or by terrorist or militant activity, the State Government may, by notification published in the Official Gazette, declare such area to be a Special Security Zone.