Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 591] [Entire Act] State of Odisha - Subsection Section 591(5) in Orissa Municipal Rules, 1953 (5)Demand, collection and balance statement of all sources of income (current) and arrear explanation for the outstanding balances and percentage of collection to demand.
