Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Assam - Subsection Section 34(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (3)All walls internal or external shall be provided with an efficient damp proof course not less than 150 mm above ground level.
