Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26A] [Entire Act] State of West Bengal - Subsection Section 26A(3) in The West Bengal Primary Education Act, 1973 (3)It shall be the duty of the Recognition Committee to advise the Board on all matters concerning the recognition of the Primary Teachers' Training Institutes as per regulations.