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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Karnataka - Subsection

Section 64(2)(a) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(a)For selection to the posts of Professors, Associate Professors, Librarian, Director, Physical education -
(i)The Vice Chancellor - ex-officio Chairperson;
(ii)Director of Training, Publication and Supervision of all schools or the Director, Centre for Research, Innovation and Evaluation;
(iii)Four subject experts nominated by the Chancellor, from amongst persons serving in any University or any other institution recognized by the State Government.