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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(2)The applicant shall furnish to the Trust such other information as may be required to make the scheme of sub-division reconstitution or improvement of plots self explanatory as far as possible or as the Trust may direct.