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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Mizoram - Subsection

Section 1(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)These Rules shall be called the Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Council) Rules, 1974.