Himachal Pradesh High Court
Sh. Jagdish Chand vs . Sh. Rajesh Kumar on 29 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Jagdish Chand Vs. Sh. Rajesh Kumar .
Cr. Revision No. 50 of 2021 29.07.2022 Present: Ms. Reeta Thakur, Advocate as Legal Aid Counsel for the petitioner.
Mr. V.S. Thakur, Advocate for the respondent.
Learned Legal Aid Counsel submits that the case be taken up after four weeks so that in the interregnum, she can get in touch with the petitioner. Ordered accordingly.
List after four weeks.
(Ajay Mohan Goel) Judge July 29, 2022 (narender) ::: Downloaded on - 29/07/2022 20:05:09 :::CIS