Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(7)(a) in The Energy Conservation Building Code Rules, 2018

(a)the duly completed compliance forms together with check list of various components covered under rule (3) at the completion stage which shall include the followings-
(i)review of heating, ventilation and air-conditioning component tables for air-handling equipment, refrigeration equipment, condensing equipment, air-flow summaries, tables showing lighting equipment specifications, and tables showing motor specifications;
(ii)inspection of lighting equipment like lamps, ballasts, to confirm fixture wattage and inspection shall include at least random check across according to the type of usage in the building to determine lighting power density;
(iii)review the required lighting controls such as manual switching off perimeter, day lighting circuits, automated occupancy based control, photo sensor controls, and automated timer based controls;
(iv)review of coefficient of performance values of installed heating, ventilation and air conditioning equipment and control equipment;
(v)review of efficiencies of installed motor and controls;
(vi)review of power factor and power distribution losses;
(vii)review the required check metering and monitoring system.