Himachal Pradesh High Court
Goverdhan Singh vs . Ramesh Dutt & Others on 14 October, 2022
Author: Sabina
Bench: Sabina
Goverdhan Singh Vs. Ramesh Dutt & Others .
Civil Revision No.141 of 2017 14.10.2022 Present: Mr. R.K Bawa, Senior Advocate with Mr. Ajay Kumar Sharma, Advocate for the petitioner.
Mr. Suneet Goel, Advocate for the respondents.
Learned counsel for the petitioner requests for an adjournment.
r to As requested, list after four weeks.
(Sabina) Judge October 14, 2022 (ps) ::: Downloaded on - 14/10/2022 20:05:36 :::CIS