Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(b)in any other case, he or it shall not entitled to hold any land which is not exempted land.