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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(1)(b) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(b)that in the opinion of the State Government, the standard of performance of such person is not found to be satisfactory or not upto the expected standard of performance.