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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(1) in The General Rules (Criminal), 1977

(1)Record of statement or confession (Section 164), plea (Sections 228, 229) and examination (Sections [213 and 281] [Substituted by Notification No. 504/V-b-13, dated 27th August, 1983, published in U. P. Gazette, Part II, dated 5th November, 1983, pages 55-58.]).