Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] NCT Delhi - Subsection Section 41(1) in The Delhi School Education Rules, 1973 (1)The Administrator shall, on the advice of the Advisory Board, Issue detailed instructions regarding assessment, evaluation and promotion of students from one class to another.
