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State of Mizoram - Section

Section 25 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

25. Oath and affirmation by members.

- Every member of the District Council shall, before taking his seat make and subscribe before the Deputy Commissioner, or some person appointed in this behalf by the Administrator, an oath or affirmation according to the form set out below:"I. AB having been elected (or nominated) a member of the District Council, do swear in the name of God/solemnly affirm that I will bear true faith and allegiance to the Constitution of India as by law established and that I will faithfully discharge the duty upon which I am about to enter."