Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act] State of Gujarat - Subsection Section 29(2)(iv) in Sardar Patel University Act, 1955 (iv)four persons having special knowledge of the subject for which the professor or reader is to be appointed to be selected by the Syndicate: