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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(1)This order may be called the Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982.