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[Cites 1, Cited by 15]

Himachal Pradesh High Court

Kehar Singh vs . Hrtc And Others on 4 April, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Kehar Singh vs. HRTC and others .

CWP No.7411 of 2021 04.04.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Mrs. Shubh Mahajan, Advocate, for the respondents.

Learned counsel for the respondents seeks four weeks' further time to file reply.

List on 9.5.2022.

( Tarlok Singh Chauhan ) Judge ( Sandeep Sharma ) April 04, 2022 (KS) Judge ::: Downloaded on - 04/04/2022 20:12:38 :::CIS