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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Bengal Presidency - Subsection

Section 92(a) in The Calcutta Port Rules, 1943

(a)shall, if in tow alongside, exhibit in a properly constructed lantern on the outer edge of the vessel and at a height of not less than 91 cms. above any obstruction on deck, a white light, clear, uniform and unbroken which shall be visible all round the horizon at a distance of at least 3.22 kms;