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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1)(vi) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(vi)two persons, not being employees of the Vishwa Vidyalaya co-opted by the Academic Council for their special knowledge in subjects recognised by the Vishwa Vidyalaya.