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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(1)(c) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(c)"The education standard for MT Drivers/Despatch Riders shall be as for Constables mentioned in Rule 9. As for age, they shall be between Constable and the candidates belonging to Scheduled Caste/Scheduled Tribes. In addition they should hold a valid driving licence for heavy vehicles and motor-cycle or auto risckshaw."