Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 42(d) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(d)The First Board of Management, the First Finance Committee and the First Academic Council shall be constituted by the Chancellor for a term of three years;