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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(2)Before issuing of such a temporary permit, the Licensing Officer shall satisfy himself that the animals or birds to be transported are being kept in proper condition and are being transported in proper condition.