Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23D] [Entire Act] Union of India - Subsection Section 23D(3) in Finance Act, 1999 (3)A copy of every order made under sub-section (2) shall be sent to the applicant and to the Commissioner of Central Excise.
