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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2)(a) in First Statutes of the University of Udaipur

(a)of making statutes and of amending or repealing the same subject to the confirmation by the Chancellor who may sanction or disallow the same or may remit it for further consideration;